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[Cites 0, Cited by 0] [Section 386(39)] [Section 386] [Entire Act]

State of Goa - Subsection

Section 386(39)(q) in The City of Panaji Corporation Act, 2002

(q)the precautions to be taken for the purpose of preventing danger or injury to the public or to persons employed in erecting a building and of securing the stability of the various parts of the building and of the buildings and other property in the vicinity thereof, during the progress of the building or of any demolition or excavation incidental thereto;