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State of Odisha - Section

Section 247 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

247. Display of notices of wages regarding date of payment of wages.

- An employer shall ensure at a construction site of building or other construction work that a notice showing the period for which wages are to be paid, place and time of disbursement of such wages is displayed at a conspicuous place of^such construction site in English, in Hindi, In Oriya and in a local language understood by the majority of building workers employed at such construction site, showing the period for which wages are to be paid, place and time of disbursement such wages is displayed at a conspicuous place of such construction site in English, in Hindi and in a local language understood by the majority of building workers employed at such construction site showing period for which wages are to be paid, place and time of disbursement of such wages is displayed at a conspicuous place of such construction site in English, in Hindi and in Oriya and a local language understood by the majority of building workers employed at such construction site.Part-V Miscellaneous Provisions