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Bombay High Court

Dboi Global Services Private Limited vs Commissioner Of Service Tax - Ii, Mumbai on 1 October, 2018

Author: Riyaz I. Chagla

Bench: M.S.Sanklecha, Riyaz I. Chagla

                                                                               cexa-87-2018



                IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                        ORDINARY ORIGINAL CIVIL JURISDICTION

                         CENTRAL EXCISE APPEAL NO. 87 OF 2018
 

DBOI Global Services Pvt. Ltd.,                                 ..     Petitioner.
     v/s.
The Commissioner of Service Tax
-II                                                             ..     Respondent.


Mr. Abhisheh Rastogi with Mr. Pratyushprawa Shah i/b. Khaintan & Co., 
for the Petitioner.
Mr. J. B. Mishra, for the Respondent.


                                                 CORAM:  M.S.SANKLECHA &
                                                            RIYAZ I. CHAGLA, JJ.

DATE : 1st OCTOBER, 2018.

P.C:-

Mr. Rastogi, learned Counsel in support of the Appeal, on instructions, seeks to withdraw this Appeal.

2 Accordingly, Appeal dismissed as withdrawn.




(RIYAZ I. CHAGLA,J.)                                            (M.S.SANKLECHA,J.) 

            Digitally signed
Smita       by Smita

Rajnikant Rajnikant Joshi Date: 2018.10.03 Joshi 23:10:06 +0530 S.R.JOSHI 1 of 1