Bombay High Court
Dboi Global Services Private Limited vs Commissioner Of Service Tax - Ii, Mumbai on 1 October, 2018
Author: Riyaz I. Chagla
Bench: M.S.Sanklecha, Riyaz I. Chagla
cexa-87-2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 87 OF 2018
DBOI Global Services Pvt. Ltd., .. Petitioner.
v/s.
The Commissioner of Service Tax
-II .. Respondent.
Mr. Abhisheh Rastogi with Mr. Pratyushprawa Shah i/b. Khaintan & Co.,
for the Petitioner.
Mr. J. B. Mishra, for the Respondent.
CORAM: M.S.SANKLECHA &
RIYAZ I. CHAGLA, JJ.
DATE : 1st OCTOBER, 2018.
P.C:-
Mr. Rastogi, learned Counsel in support of the Appeal, on instructions, seeks to withdraw this Appeal.
2 Accordingly, Appeal dismissed as withdrawn.
(RIYAZ I. CHAGLA,J.) (M.S.SANKLECHA,J.)
Digitally signed
Smita by Smita
Rajnikant Rajnikant Joshi Date: 2018.10.03 Joshi 23:10:06 +0530 S.R.JOSHI 1 of 1