Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(e) in The Gujarat Tribal Development Corporation Act, 1972 (e)[ "director" means a member of the Board and includes the chairman and the Vice-Chairman;] [This clause was substituted by Gujarat 21 of 1986, section 2(1) (a).]
