Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13 in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013 13. Retirement. - No person holding the post shall be allowed to continue in service after his completion of 58 years of age.
