Section 30(2)(a) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

(a)the time within which and the manner in which an intimation referred to in sub-section (4) of section 4, shall be given;

Legal Document View