Madras High Court
Mohan Breweries And Distilleries ... vs Executive Judicial Magistrate on 27 June, 2018
Author: N.Anand Venkatesh
Bench: N.Anand Venkatesh
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED : 27.06.2018 CORAM THE HON'BLE Mr. JUSTICE N.ANAND VENKATESH Crl.R.C.No.920 of 2008 and M.P.No.1 of 2008 Mohan Breweries and Distilleries Limited, Rep. by Genreal Manager K.R.Sankaran, Rayala Towers, II Floor, 158 Anna Salai, Chennai-2. ..Petitioner -vs- 1.Executive Judicial Magistrate, Mylapore Triplicane Taluk, Chennai 28. 2.S.Indira Devi ..Respondents Prayer: Criminal Revision Petition under Sections 397 r/w 401 Cr.P.C., to call for the entire records of the proceedings of the first respondent herein in Na.Ka.A.1/22819/2006 on the file of the Executive Judicial Magistrate, Mylapore-Triblicane Taluk, Chennai-28. For Petitioner : Mrs.J.Amala For Respondents : Mrs.S.Thankira Government Advocate (Crl.Side) O R D E R
This matter has been posted under the caption for dismissal. Mrs.J.Amala, the learned counsel for the petitioner submits that nothing survives in the matter and the Revision has become infructuous. Recording the said submission, this Criminal Revision Petition stands closed. Consequently, connected miscellaneous Petition is also closed.
27.06.2018 Index : Yes/No Internet : Yes/No dna To The Executive Judicial Magistrate, Mylapore Triplicane Taluk, Chennai 28.
N.ANAND VENKATESH, J.
dna Crl.R.C.No.920 of 2008 and M.P.No.1 of 2008 27.06.2018