Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

Mohan Breweries And Distilleries ... vs Executive Judicial Magistrate on 27 June, 2018

Author: N.Anand Venkatesh

Bench: N.Anand Venkatesh

        

 

IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :  27.06.2018
CORAM
THE HON'BLE Mr. JUSTICE N.ANAND VENKATESH
Crl.R.C.No.920 of 2008
and
M.P.No.1 of 2008



Mohan Breweries and Distilleries Limited,
Rep. by Genreal Manager K.R.Sankaran,
Rayala Towers, II Floor,
158 Anna Salai, Chennai-2.	                                 	..Petitioner 

-vs-
1.Executive Judicial Magistrate,
   Mylapore  Triplicane Taluk,
   Chennai 28.

2.S.Indira Devi							..Respondents


Prayer: Criminal Revision Petition under Sections 397 r/w 401 Cr.P.C., to call for the entire records of the proceedings of the first respondent herein in Na.Ka.A.1/22819/2006 on the file of the Executive Judicial Magistrate, Mylapore-Triblicane Taluk, Chennai-28.


		
		For Petitioner 		:  Mrs.J.Amala

		For Respondents		: Mrs.S.Thankira
						  Government Advocate (Crl.Side)
	
						
				       
O R D E R

This matter has been posted under the caption for dismissal. Mrs.J.Amala, the learned counsel for the petitioner submits that nothing survives in the matter and the Revision has become infructuous. Recording the said submission, this Criminal Revision Petition stands closed. Consequently, connected miscellaneous Petition is also closed.

27.06.2018 Index : Yes/No Internet : Yes/No dna To The Executive Judicial Magistrate, Mylapore  Triplicane Taluk, Chennai 28.

N.ANAND VENKATESH, J.

dna Crl.R.C.No.920 of 2008 and M.P.No.1 of 2008 27.06.2018