Section 52(3) in Arunachal Pradesh Municipal Election Rules, 2011
(3)A Tendered ballot paper shall be the same as other ballot papers used at the polling except that is shall be-(a)serially the last in the bundle of ballot papers issued for use at the polling station ; and(b)endorsed on the back with the words "Tendered ballot papers" by the Presiding Officer in his own hand and signed by him.
