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[Cites 0, Cited by 0] [Section 6(23)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(23)(d) in Bhakta Kavi Narsinh Mehta University Act, 2015

(d)to make necessary arrangements for obtaining accreditation from the National Assessment and Accreditation Council (NAAC), Academic and Administrative Audit (AAA), National Board of Assessment (NBA) or any other statutory accreditation agency constituted by the Central or the State Government, as the case may be;