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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Puducherry - Subsection

Section 51(1)(b) in Pondicherry Excise Act, 1970

(b)seize and detain any excisable or other article which he has reason to believe to be liable to confiscation under this Act, or any other law for the time being in force, relating to excise revenue;