Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Tripura - Subsection Section 20(2)(e) in Tripura State Rifles Act, 1983 (e)regulating the several or collective liability of members of the Rifles in the case of the loss or theft of weapons and ammunition;