Calcutta High Court (Appellete Side)
Uber India Systems Private Limited & Anr vs State Of West Bengal & Ors on 13 August, 2025
Item No.- 12
13.08.2025
Court No. 12
Rohan
In the High Court at Calcutta
Civil Appellate Jurisdiction
Appellate Side
FMA 1432 of 2022
With
I.A. No.: CAN 1 of 2022
Uber India Systems Private Limited & Anr.
Versus
State of West Bengal & Ors.
Mr. Pratik Shanu,
Ms. Shreya Singh.
... for the Appellants
Mr. Amal Kr. Sen, Ld. AAG,
Mr. Lal Mohan Basu.
... for the State
1. Mr. Pratik Shanu, learned counsel appearing for the
appellants, submits that he has instructions to
withdraw the appeal.
2. Mr. Amal Kr. Sen, learned counsel, appears for the
State respondents.
3. Accordingly, the appeal being FMA 1432 of 2022 along with the connected application being CAN 1 of 2022 are dismissed as withdrawn.
(Lanusungkum Jamir, J.) (Rai Chattopadhyay, J.)