Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(a) in High Court Civil Procedure Mediation Rules, 2007

(a)
(i)Retired Judges of the Supreme Court of India;
(ii)Retired Judges of the High Court;
(iii)Retired District and Sessions Judges or retired Judges of the City Civil Court or Courts of equivalent status.