Supreme Court - Daily Orders
College Of Physician And Surgeon Cps ... vs Suhas Hari Pingle on 26 February, 2026
ITEM NO.12 COURT NO.7 SECTION IX-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13079-13081/2025
[Arising out of impugned final judgment and order dated 24-03-2025
in PIL(L) No. 12834/2024 24-03-2025 in WP No. 2703/2023 24-03-2025
in WPL No. 24270/2024 passed by the High Court of Judicature at
Bombay]
COLLEGE OF PHYSICIAN AND SURGEON CPS HOUSE Petitioner(s)
VERSUS
SUHAS HARI PINGLE & ORS. Respondent(s)
IA No. 116733/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 116735/2025 - EXEMPTION FROM FILING O.T. IA No. 117898/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 116734/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES WITH SLP(C) No. 16906-16908/2025 (IX-A) IA No. 128200/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 46017/2025 (IX-A) IA No. 229488/2025 - CONDONATION OF DELAY IN FILING IA No. 229485/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 229483/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 70397/2025 (IX-A) IA No. 321688/2025 - CONDONATION OF DELAY IN FILING IA No. 321682/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 321690/2025 - EXEMPTION FROM FILING O.T. IA No. 321686/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 321681/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 72168/2025 (IX-A) IA No. 331569/2025 - CONDONATION OF DELAY IN FILING IA No. 331567/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED Signature Not Verified JUDGMENT Digitally signed by CHANDRESH Date: 2026.02.26 IA No. 331571/2025 - INTERVENTION/IMPLEADMENT 18:43:42 IST Reason:
IA No. 331564/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) 1 Date : 26-02-2026 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Petitioner(s) :Mr. Roddam Prashanth Reddy, Adv.
Mr. Poornachandiran R, Adv. Ms. Sivani Kms, Adv.
Mr. Vairawan A.S, AOR Mr. Siddharth Bhatnagar, Sr. Adv. Ms. Jaikriti S. Jadeja, AOR Mr. Aditya Sidhra, Adv.
Mr. Chandra Sekhar Padhi, Adv. Mr. Pradeep Chandra Sati, Adv. Mr. Nitish Kumar Rai, Adv. Ms. Sanjivani Pattjoshi, Adv. Ms. Divya Mishra, Adv.
Mr. Jaydip Pati, AOR Mr. Raj Kishor Choudhary, AOR Mr. Shakeel Ahmed, Adv. Mr. Vikram Patralekh, Adv. Ms. Shalini Tripathi, Adv. Mr. Himanshu Gupta, Adv. Mr. Shivam Yadav, Adv.
Mr. Syed Faizan Ali, Adv. Mr. Vineet Jindal, Adv.
For Respondent(s) :Mr. Sudhanshu Chaudhari, Sr. Adv.
Mr. V M Thorat, Adv.
Mr. Samrat Krishnarao Shinde, AOR Mr. Amar Bodke, Adv.
Ms. Gautami Yadav, Adv. Ms. Pranjal Chapalgaokar, Adv. Mr. Yash Singhania, Adv.
Mr. R. Venkataramani, Attorney General for India Mr. Raj Bahadur Yadav, AOR Mr. Kartikay Aggarwal, Adv. Ms. Ameyavikrama Thanvi, Adv. Mr. Raman Yadav, Adv.
Mr. Chitvan Singhal, Adv. Mr. Abhishek Kr.pandey, Adv. Mr. Mukesh Kr.singh, Adv. Mr. Arun Kumar Yadav, Adv.
Mr. Gaurav Sharma, Sr. Adv.2
Mr. Prateek Bhatia, AOR Mr. Dhawal Mohan, Adv.
Mr. Siddharth S. Chapalgaonkar, Adv. Mr. Mahesh Bhatane, Adv. Ms. Sneha Sanjay Botwe, AOR Mr. Akash Tripathi, Adv.
Mr. Aditya Krishna, Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Ms. Rakhi Ray, AOR Mr. Apoorve Karol, Adv. Mr. Ankur Yadav, AOR Mr. V. M. Thorat, Adv.
Mr. Sagar Pahune Patil, AOR UPON hearing the counsel the Court made the following O R D E R List the matter(s) on 11.03.2026, on the top of the board.
(CHANDRESH) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 3