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Himachal Pradesh High Court

Kavita Kumari vs . Saya Devi & Ors. on 27 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Kavita Kumari Vs. Saya Devi & Ors.

Cr. Revision No. 225/2018 .

27.06.2023 Present: Mr. V.S. Chauhan, Senior Advocate with Mr. Rajul Chauhan, Advocate, for the petitioner.

Mr. Y.P. Sood, Advocate, for respondents No. 1 to 4.

As prayed for by learned counsel for the petitioner, list for consideration on 18th September, 2023.

r In the meantime, record of the learned Court below be called for.

( Sushil Kukreja ) Judge 27th June, 2023 (raman) ::: Downloaded on - 27/06/2023 20:41:03 :::CIS