Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Madhya Bharat - Section Section 1 in The Madhya Bharat Abolition of Jagirs Rules 1. In these rules, 'Act' means the Madhya Bharat Abolition of Jagirs Act, Samvat 2008 (No. 28 of 1951).
