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State of Odisha - Section

Section 10 in The Orissa Fisheries Ministerial Service Rules, 1976

10. Transfer of clerks from one seat to another.

- Any clerk in the Lower Division or Upper Division or Senior Upper Division continuously working for a period three years in any particular seat of any subordinate office shall ordinarily be transferred to any other seat in that office or any other subordinate office within the jurisdiction of the Deputy Director of Fisheries concerned :Provided that any clerk as aforesaid may be transferred before completion of three years in any particular seat in the interest of public service.Part-III Office of the Head of Department