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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Nagaland - Subsection

Section 16(b) in Nagaland Habitual Offenders Act, 1967

(b)intentionally omits to furnish any information required under that section or furnishes as true any information which he knows or has reason to believe to be false or does not believe to be true, or