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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(1)(u) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

(u)[ an order made under section 84A, 84B or 84C, [These clauses were added by Bombay 13 of 1956, Section 40(8).]