Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 189] [Entire Act]

State of Odisha - Subsection

Section 189(v) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(v)use the President's name or the name of Governor for the purpose of influencing the debate;