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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(a) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(a)depute a responsible person to personally supervise the operations and such officer shall take and or cause to be taken all precautions as are necessary under the IMDG Code and these regulations.