Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(c) in The Haryana Affiliated Colleges (Security of Service) Act, 1979 (c)"employee" means any person who is in the whole-time employment of an affiliated college;
