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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(5) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(5)The foregoing provisions of this rule shall not apply to a Polling Officer of a polling station to whom Election Authority has issued a direction asking him to proceed in accordance with sub-rule (6).