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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(aaa) in Securities and Exchange Board of India (Stock Brokers) Regulations, 1992

(aaa)"enquiry officer" means any officer of the Board, or any other person, having experience in dealing with the problems relating to the securities market who is appointed by the Board under Chapter VI;