Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Constitution Article Section 18 in THE CONSTITUTION (FOURTH AMENDMENT) ACT, 1955 18. The Railway Companies (Emergency Provisions) Act, 1951 (Act LI of 1951).
