Himachal Pradesh High Court
Avtar Singh Dyal vs . State Of H.P. & Ors. on 5 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Avtar Singh Dyal vs. State of H.P. & ors.
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CWP No. 3860/2019 a/w CWPOA No. 4323/2020 5.3.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Ajay Thakur, Advocate and Mr. Atul G. Sood, Advocate for the respective petitioners.
Mr. Tara Singh Chauhan, Advocate, for the respondent-Board.
Mr. Vivek Sharma, Advocate, for respondents No. 2, 4 and 6 to 8 in CWP No. 3860/2019.
On r the request of Mr. Tara Singh Chauhan, Advocate, list on 14.3.2022, when records of the case be made available by the respondents-HPSEBL.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.3.2022 (pankaj) ::: Downloaded on - 07/03/2022 20:12:46 :::CIS