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[Cites 0, Cited by 9] [Section 19(3)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(3)(a) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(a)No teacher or other person employed in any private college shall be placed under suspension, except when inquiry into the gross misconduct, within the meaning of their Code of Conduct prescribed under sub-section (1) of section 18, of such teacher or other person is contemplated.