Section 88 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004
88. Contents of draft licence.
- The draft licence shall contain the following particulars :(a)A short title descriptive of the proposed utility together with the address and description of the applicant and if the applicant is a company, the names of all the directors of the company;(b)Type of licence applied for;(c)Locations of the proposed service area;(d)A description of the proposed area; and(e)Such other particulars as the Commission may specify.
