Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(xv) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963 (xv)[ that there shall no age limit in the case of widows and divorcee women.] [Added by No. F. 7(2) DOP/A-II/84, dated 18-12-87.]
