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State of Himachal Pradesh - Section

Section 51I in The Himachal Pradesh Municipal Corporation Act, 1994

51I. [ Right to seek information. [Inserted vide Act No. 12 of 2010]

(1)The President and the members of the Ward Committee shall have the right to seek information from the Executive Officer or Secretary, as the case may be, on any matter relating to the ward.
(2)The Ward Committee shall submit periodical reports to the municipality in respect of the matters specified theirin.