Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 451] [Entire Act]

Union of India - Subsection

Section 451(c) in Indian Telegraph Rules, 1951

(c)[ The charges for ordinary and SVH trunk calls 3[between any two Short Distance Charging Centres, or two Long Distance Charging Centres), not being situated within a radial distance of fifty kilometres, shall be reduced by 50 per cent of the charges specified in Cl. (a)- [Substituted by G.S.R. 386(E), dated 22.5.1984]
(i)on all Sundays and National Holidays, and
(ii)between 00.00 hours and 05.00 hours and 22.00 hours and 24 hours on other day].