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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Vegetable Oil Products Production and Availability (Regulation) Order 2011

(1)Every sale or movement of stocks of solvent-extracted oil by the producer thereof shall be a sale or movement of stocks directly to a producer registered under this Order or under any other law for the time being in force.