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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Goa - Subsection

Section 80(3) in The Goa, Daman and Diu School Education Rules, 1986

(3)The middle school (V to VII classes) will be entitled to only one trained graduate teacher or a cadre post middle school headmaster, but, however the school will be eligible for a middle school cadre headmaster only when Std. VII is permitted. All the remaining teachers shall be in S.S.C., D. Ed. scale only.