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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(d) in The Orissa Press Representatives' Accreditation Rules, 1966

(d)If he is a correspondent of a newspaper, the following factors in respect of the newspaper shall be taken into consideration before granting accreditation :
(i)Nature and type of the newspaper;
(ii)Periodicity and regularity of publication of the newspaper;
(iii)Circulation and professional standing of the newspaper;
(iv)Content study of the paper to justify day-to-day contact with official news sources and day-to-day collection of news;