Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Odisha - Subsection Section 26(b) in The Orissa Khadi and Village Industries Board Regulations, 1960 (b)Travelling allowance under Regulation 41 may be allowed by the Secretary for journeys performed in the interest of the work on which they are employed.
