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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4) in Andhra Pradesh Electricity Regulatory Commission (Establishment of Forum and Ombudsman for Redressal of Grievances of the Consumers) Regulations, 2003

(4)The Licensee shall associate a representative out of registered consumer organisations as a co-opted member of the Forum with access to all the complaints and with the right to participate in the deliberations, meetings and proceedings of the Forum that may be held to deal with the Complaint.