Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 42 in The Assam Administrative Tribunal Regulations, 1977 42. Register of application. - A Register of application for copies shall be mentioned in the form given in Appendix XIX of the Assam Record Hand Book, 1925 (Reprinted 1958).
