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[Cites 0, Cited by 0] [Section 8A(5)] [Section 8A] [Entire Act]

Union of India - Subsection

Section 8A(5)(a) in The Representation Of The People Act, 1950

(a)publish its proposals under sub-sections (2), (3) and (4) with respect to any State in the Official Gazette and also in such other manner as it thinks fit;