Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 70] [Entire Act] State of Maharashtra - Section Section 19 in The Maharashtra Prohibition Act 19. Prohibition of sale of toddy Deleted by Bom. 22 of 1960. s. 10.
