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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(1)(b) in The Navy (Pay And Allowances) Regulations, 1966

(b)a sum of Rs. 20 per mensem per cadet to meet miscellaneous expenditure which shall be placed at the disposal of the Commanding Officer;