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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978

(2)No person shall be recruited by direct appointment to any post in the Service unless he possesses knowledge of Punjabi Language in Gurmukhi script upto such standard as may be specified by the State Government.