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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4)(iii) in Punjab Fiscal Responsibility and Budget Management Act, 2003

(iii)the key fiscal measures and rationale for any major deviation in fiscal measures pertaining to taxation, subsidy, expenditure, administered pricing and borrowings.