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Allahabad High Court

Chaman Prakash Kashyap vs State Of U.P.& C.B.I./Acb/Lucknow. on 9 July, 2010

Author: Ra° Mani Chauhan

Bench: Ra° Mani Chauhan

Court No. - 20

Case :- BAIL No. - 1481 of 2008

Petitioner :- Chaman Prakash Kashyap
Respondent :- State Of U.P.& C.B.I./Acb/Lucknow.

Petitioner Counsel :- Nandit SriVastaVa,Kuldeep Srivastava
Respondent Counsel :- Bireshwar Nath

Hon'ble Ra° Mani Chauhan,J.

Sri Bireshwar Nath, learned counsel for CB1 is on sanctioned leave. List in the next cause list. Order Date :- 9.7.2010 Sanjay