Allahabad High Court
Chaman Prakash Kashyap vs State Of U.P.& C.B.I./Acb/Lucknow. on 9 July, 2010
Author: Ra° Mani Chauhan
Bench: Ra° Mani Chauhan
Court No. - 20 Case :- BAIL No. - 1481 of 2008 Petitioner :- Chaman Prakash Kashyap Respondent :- State Of U.P.& C.B.I./Acb/Lucknow. Petitioner Counsel :- Nandit SriVastaVa,Kuldeep Srivastava Respondent Counsel :- Bireshwar Nath Hon'ble Ra° Mani Chauhan,J.
Sri Bireshwar Nath, learned counsel for CB1 is on sanctioned leave. List in the next cause list. Order Date :- 9.7.2010 Sanjay