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[Cites 0, Cited by 3] [Section 110] [Entire Act]

Union of India - Subsection

Section 110(1) in Gold (Control) Act, 1968

(1)Where any police officer seizes any gold which is alleged or suspected to have been stolen or which is found under circumstances which create suspicion of the commission of an offence, such police shall forthwith report the seizure of such gold to the nearest Gold Control Officer of or above the rank of a Superintendent of Central Excise.