Allahabad High Court
Asstt.Regional ... vs Rishipal Singh And Others on 21 September, 2012
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 48796 of 2012 Petitioner :- Asstt.Regional Manager,U.P.S.R.T.C.And Another Respondent :- Rishipal Singh And Others Petitioner Counsel :- Nafees Ahmad Hon'ble Rajes Kumar,J.
The order of the Presiding Officer is dated 12.12.2011. The writ petition filed on 19.9.2012. In the petition, the laches has not been explained.
Learned counsel for the petitioner prays for and is granted two weeks time to file supplementary affidavit explaining the laches.
List after two weeks before the appropriate Bench.
Order Date :- 21.9.2012 OP