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Himachal Pradesh High Court

Charrian Behal vs . State Of H.P And Others on 22 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Charrian Behal Vs. State of H.P and others CWP No.1174 of 2022 .

22.3.2022 Present: Mr. Dheeraj Kanwar, Advocate for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Additional Advocate General, Mr. Yudhvir Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents­State.

Leaving all question of law open, Admit.

Tag alongwith CWP No.8032 of 2021.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 22.3.2022 (mamta) ::: Downloaded on - 23/03/2022 20:12:12 :::CIS