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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(7) in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002

(7)to regulate anti enforce discipline among students and employees of the University and to take such disciplinary measures in this regard as may be deemed necessary ;