Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 54] [Entire Act] State of Tamilnadu - Subsection Section 54(1) in Tamil Nadu Prohibition Act, 1937 (1)The [State] [This word was substituted for the word 'Provincial' by the Adaptation Order of 1950.] Government may make rules for the purpose of carrying into effect the provisions of this Act.
