Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(c) in Rajasthan Motor Vehicles Taxation Rules, 1951 (c)Motor vehicles owned by a local authority in Rajasthan and used solely for road cleaning, road watering or conservancy purposes.
