Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Karnataka - Subsection

Section 68(2)(l) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(l)the conditions and limitations for the grant of loans and advances by the Board to the local authorities;